Om Prakashs Gupta vs Nagar Palika Parishad Thru Chair ...
2018 Latest Caselaw 212 ALL

Citation : 2018 Latest Caselaw 212 ALL
Judgement Date : 25 April, 2018

Allahabad High Court

Om Prakashs Gupta vs Nagar Palika Parishad Thru Chair ... on 25 April, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 737 of 2018
 
Petitioner :- Om Prakashs Gupta
 
Respondent :- Nagar Palika Parishad Thru Chair Person Kheri And Another
 
Counsel for Petitioner :- Yogendra Kumar Mishra
 
Counsel for Respondent :- Shrish Kumar
 

 
Hon'ble Rajesh Singh Chauhan,J.

List revised.

Sri Shrish Kumar, learned counsel for the opposite parties is not present, while Sri Y.K. Mishra, learned counsel for the petitioner is present.

List this case on 03.05.2018 as fresh.

Order Date :- 25.4.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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