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Mohd. Irfan vs State Of U.P. Thru Secy. ...
2018 Latest Caselaw 210 ALL

Citation : 2018 Latest Caselaw 210 ALL
Judgement Date : 25 April, 2018

Allahabad High Court
Mohd. Irfan vs State Of U.P. Thru Secy. ... on 25 April, 2018
Bench: Rajesh Singh Chauhan



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 8415 of 2018
 
Petitioner :- Mohd. Irfan
 
Respondent :- State Of U.P. Thru Secy. Minorities Welfare Waqf & Haj &Ors.
 
Counsel for Petitioner :- Dileep Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajesh Singh Chauhan,J.

Learned counsel for the petitioner has taken steps, which are taken on record.

Office to proceed.

Order Date :- 25.4.2018

Suresh/

[Rajesh Singh Chauhan,J.]

 

 

 
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