Citation : 2018 Latest Caselaw 21 ALL
Judgement Date : 17 April, 2018
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 32 Case :- CRIMINAL APPEAL No. - 345 of 2018 Appellant :- Badri Respondent :- State Of U.P. Counsel for Appellant :- Arvind Kumar Counsel for Respondent :- G.A. Hon'ble Shashi Kant Gupta,J.
Hon'ble Bachchoo Lal,J.
Connect with Criminal Appeal No. 339 of 2018.
Order Date :- 17.4.2018
Gss
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