Ram Janam Singh vs State Of U.P. Thru ...
2018 Latest Caselaw 209 ALL

Citation : 2018 Latest Caselaw 209 ALL
Judgement Date : 25 April, 2018

Allahabad High Court

Ram Janam Singh vs State Of U.P. Thru ... on 25 April, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 9281 of 2018
 
Petitioner :- Ram Janam Singh
 
Respondent :- State Of U.P. Thru Prin.Secy.Secondary Edu.Civil Sectt.&Ors.
 
Counsel for Petitioner :- Yogendra Kumar Mishra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajesh Singh Chauhan,J.

List this case on 03.05.2018 as fresh as the paper-book of the learned Standing Counsel is not traceable today.

Order Date :- 25.4.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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