Arun Kumar Upadhyay vs State Of U.P. Thru. Prin. Secy. ...
2018 Latest Caselaw 20 ALL

Citation : 2018 Latest Caselaw 20 ALL
Judgement Date : 17 April, 2018

Allahabad High Court

Arun Kumar Upadhyay vs State Of U.P. Thru. Prin. Secy. ... on 17 April, 2018

Bench: Devendra Kumar Upadhyaya, Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 9
 

 
Case :- MISC. BENCH No. - 1881 of 2018
 

 
Petitioner :- Arun Kumar Upadhyay
 
Respondent :- State Of U.P. Thru. Prin. Secy. Home And Others
 
Counsel for Petitioner :- Rama Pati Shukla
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Devendra Kumar Upadhyaya,J.

Hon'ble Rajnish Kumar,J.

Put up tomorrow, i.e. 18.04.2018.

Order Date :- 17.4.2018

psd

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