Dr. Sushma Shukla vs State Of U.P.,Thru. Prin. ...
2018 Latest Caselaw 2 ALL

Citation : 2018 Latest Caselaw 2 ALL
Judgement Date : 16 April, 2018

Allahabad High Court

Dr. Sushma Shukla vs State Of U.P.,Thru. Prin. ... on 16 April, 2018

Bench: Devendra Kumar Arora, Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 
Case :- SERVICE BENCH No. - 1016 of 2013
 
Petitioner :- Dr. Sushma Shukla
 
Respondent :- State Of U.P.,Thru. Prin. Secy.,Higher Education & Others
 
Counsel for Petitioner :- In Person,Chandra Vijai,Paras Ram Gupta,Sandeep Dixit
 
Counsel for Respondent :- C.S.C.,Ajay Pratap Singh
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Rajesh Singh Chauhan,J.

On the request of learned counsel for the petitioner, list this case in the next cause list.

Order Date :- 16.4.2018

Suresh/

[Rajesh Singh Chauhan,J.] [Dr. Devendra Kumar Arora,J.]

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