Lal Muni Singh vs State Of U.P.Thru ...
2018 Latest Caselaw 192 ALL

Citation : 2018 Latest Caselaw 192 ALL
Judgement Date : 24 April, 2018

Allahabad High Court

Lal Muni Singh vs State Of U.P.Thru ... on 24 April, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 10847 of 2016
 
Petitioner :- Lal Muni Singh
 
Respondent :- State Of U.P.Thru Prin.Secy.Social Welfare Deptt.Lko. & Ors.
 
Counsel for Petitioner :- Puspendra Kumar Singh,Anurag Shukla,P.C.Singh,Rishi Kumar
 
Counsel for Respondent :- C.S.C.,N.C. Mehrotra
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of Sri N.C. Mehrotra, learned counsel for the opposite parties, one week's time is granted for filing the supplementary counter affidavit.

List/ put up this case on 07.05.2018.

Order Date :- 24.4.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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