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Futkar Dukandar Kalyan Samiti ... vs State Of U.P. Thru. Addl. Chief ...
2018 Latest Caselaw 19 ALL

Citation : 2018 Latest Caselaw 19 ALL
Judgement Date : 17 April, 2018

Allahabad High Court
Futkar Dukandar Kalyan Samiti ... vs State Of U.P. Thru. Addl. Chief ... on 17 April, 2018
Bench: Devendra Kumar Arora, Rajesh Singh Chauhan



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 
Case :- MISC. BENCH No. - 4394 of 2018
 
Petitioner :- Futkar Dukandar Kalyan Samiti Thru. President & Another
 
Respondent :- State Of U.P. Thru. Addl. Chief Secy. Deptt. Of Housing & Ur
 
Counsel for Petitioner :- Kshemendra Shukla
 
Counsel for Respondent :- C.S.C.,Ratnesh Chandra,Shailendra Singh Chauhan
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Rajesh Singh Chauhan,J.

Sri Kshemendra Shukla, learned counsel for the petitioners is reported to be ill, the case is adjourned for today.

List again.

Order Date :- 17.4.2018

Suresh/

[Rajesh Singh Chauhan,J.][Dr. Devendra Kumar Arora,J.]

 

 

 
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