Dr. Sunit Mishra & Others vs U.O.I. Thru. Secy. Ministry Of ...
2018 Latest Caselaw 17 ALL

Citation : 2018 Latest Caselaw 17 ALL
Judgement Date : 17 April, 2018

Allahabad High Court

Dr. Sunit Mishra & Others vs U.O.I. Thru. Secy. Ministry Of ... on 17 April, 2018

Bench: Devendra Kumar Arora, Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 
Case :- SERVICE BENCH No. - 2117 of 2018
 
Petitioner :- Dr. Sunit Mishra & Others
 
Respondent :- U.O.I. Thru. Secy. Ministry Of Health & Family Welfare & Oth
 
Counsel for Petitioner :- Abhishek Singh
 
Counsel for Respondent :- C.S.C.,A.S.G.,Ashok Shukla,Saurabh Lavania
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Rajesh Singh Chauhan,J.

On the request of learned Standing Counsel, three weeks' time is granted for filing the counter affidavit. Rejoinder affidavit, if any, may be filed within two weeks thereafter.

List after expiry of the aforesaid period.

Order Date :- 17.4.2018

Suresh/

[Rajesh Singh Chauhan,J.] [Dr. Devendra Kumar Arora,J.]

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