Shiv Kumar Yadav Through ... vs State Of U.P. Through Secy. Deptt. ...
2018 Latest Caselaw 165 ALL

Citation : 2018 Latest Caselaw 165 ALL
Judgement Date : 23 April, 2018

Allahabad High Court

Shiv Kumar Yadav Through ... vs State Of U.P. Through Secy. Deptt. ... on 23 April, 2018

Bench: Devendra Kumar Upadhyaya, Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 9
 

 
Case :- HABEAS CORPUS No. - 26019 of 2017
 

 
Petitioner :- Shiv Kumar Yadav Through Friend/Pairokar Sri Hari Krishna
 
Respondent :- State Of U.P. Through Secy. Deptt. Of Home Lucknow And Ors.
 
Counsel for Petitioner :- Sushil Kumar Singh,Nadeem Murtaza
 
Counsel for Respondent :- Govt Advocate,Ajay Kumar Singh
 

 
Hon'ble Devendra Kumar Upadhyaya,J.

Hon'ble Rajnish Kumar,J.

Put up tomorrow, i.e. 24.04.2018.

Order Date :- 23.4.2018

psd

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