Shyam Lal vs The Hon'Ble Board Of Revenue, U.P. ...
2018 Latest Caselaw 162 ALL

Citation : 2018 Latest Caselaw 162 ALL
Judgement Date : 23 April, 2018

Allahabad High Court

Shyam Lal vs The Hon'Ble Board Of Revenue, U.P. ... on 23 April, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- MISC. SINGLE No. - 11594 of 2018
 
Petitioner :- Shyam Lal
 
Respondent :- The Hon'Ble Board Of Revenue, U.P. Lko Thru. Chairman & Ors.
 
Counsel for Petitioner :- Raj Mani Dubey
 
Counsel for Respondent :- C.S.C.,Nishant Shukla,Parul Bajpai
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of learned counsel for the petitioner, list this case in the next week as fresh.

Order Date :- 23.4.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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