Dr. Ganesh Prasad vs State Of U.P. Thru. Prin. Secy. ...
2018 Latest Caselaw 16 ALL

Citation : 2018 Latest Caselaw 16 ALL
Judgement Date : 17 April, 2018

Allahabad High Court

Dr. Ganesh Prasad vs State Of U.P. Thru. Prin. Secy. ... on 17 April, 2018

Bench: Devendra Kumar Arora, Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 
Case :- SERVICE BENCH No. - 2417 of 2018
 
Petitioner :- Dr. Ganesh Prasad
 
Respondent :- State Of U.P. Thru. Prin. Secy. Deptt. Of Ayush & Others
 
Counsel for Petitioner :- M.P. Raju
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Rajesh Singh Chauhan,J.

Learned Standing Counsel prays for and is granted four weeks' further time for filing the counter affidavit. Rejoinder affidavit, if any, may be filed within two weeks thereafter.

List after expiry of the aforesaid period.

Order Date :- 17.4.2018

Suresh/

[Rajesh Singh Chauhan,J.][Dr. Devendra Kumar Arora,J.]

Download the LatestLaws.com Mobile App