Citation : 2018 Latest Caselaw 155 ALL
Judgement Date : 23 April, 2018
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 23 Case :- SERVICE SINGLE No. - 11636 of 2018 Petitioner :- C/M Jetvan Inter College Shrawasti Thru. Manager Ashok Kumar Respondent :- State Of U.P. Thru. Addl. Chief Secy. Sec. Education & Ors. Counsel for Petitioner :- Meenakshi Singh Parihar,Sachin Srivastava Counsel for Respondent :- C.S.C. Hon'ble Rajesh Singh Chauhan,J.
Learned counsel for the petitioner has filed the supplementary affidavit today in the Court, the same is taken on record.
Heard Sri H.G.S. Parihar, learned Senior Advocate assisted by Sri Sachin Srivastava and Ms. Meenakshi Singh Parihar, Advocates for the petitioner.
Notices on behalf of opposite parties have been accepted by the office of the learned Chief Standing Counsel.
List / put up on 30.04.2018 as fresh to enable the learned Additional Chief Standing Counsel to seek complete instructions in the matter.
Order Date :- 23.4.2018
Suresh/
[Rajesh Singh Chauhan,J.]
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