Citation : 2018 Latest Caselaw 141 ALL
Judgement Date : 21 April, 2018
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 53 Case :- APPLICATION U/S 482 No. - 8549 of 2004 Applicant :- Gopal Singh And Others Opposite Party :- State Of U.P. And Another Counsel for Applicant :- K.K. Dwivedi,R.P. Dwivedi Counsel for Opposite Party :- Govt. Advocate,G.S.Hajela Hon'ble Jayant Banerji,J.
List has been revised. No one has appeared to press this application.
Sri Nikhil Chaturvedi, learned AGA for the State is present.
The application is dismissed in default.
Interim order, if any, stands vacated.
Order Date :- 21.4.2018/VKG
(Jayant Banerji,J)
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