Dr. Mohd. Arif & Others vs University Of Lucknow Thru. ...
2018 Latest Caselaw 14 ALL

Citation : 2018 Latest Caselaw 14 ALL
Judgement Date : 17 April, 2018

Allahabad High Court

Dr. Mohd. Arif & Others vs University Of Lucknow Thru. ... on 17 April, 2018

Bench: Devendra Kumar Arora, Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 
Case :- SERVICE BENCH No. - 4306 of 2018
 
Petitioner :- Dr. Mohd. Arif & Others
 
Respondent :- University Of Lucknow Thru. Registrar & Others
 
Counsel for Petitioner :- A.P. Singh,Madhulika Yadav,Pramesh Kumar Jaiswal
 
Counsel for Respondent :- Savitra Vardhan Singh
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Rajesh Singh Chauhan,J.

On the request of learned counsel for the petitioners, list this case in the next cause list.

Order Date :- 17.4.2018

Suresh/

[Rajesh Singh Chauhan,J.][Dr. Devendra Kumar Arora,J.]

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