Citation : 2018 Latest Caselaw 137 ALL
Judgement Date : 21 April, 2018
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 53 Case :- APPLICATION U/S 482 No. - 11371 of 2004 Applicant :- Lokesh Malviya Opposite Party :- State Of U.P. And Another Counsel for Applicant :- Amit Misra,Viresh Misra Counsel for Opposite Party :- Govt. Advocate Hon'ble Jayant Banerji,J.
List has been revised. No one has appeared to press this application.
Sri Sagir Ahmad, learned AGA for the State is present.
The application is dismissed in default.
Interim order, if any, stands vacated.
Order Date :- 21.4.2018/VKG
(Jayant Banerji,J)
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