Bali Ram Singh vs The State Of U.P.Through Secy ...
2018 Latest Caselaw 132 ALL

Citation : 2018 Latest Caselaw 132 ALL
Judgement Date : 20 April, 2018

Allahabad High Court

Bali Ram Singh vs The State Of U.P.Through Secy ... on 20 April, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 3378 of 2004
 
Petitioner :- Bali Ram Singh
 
Respondent :- The State Of U.P.Through Secy Agriculutre And 4 Ors
 
Counsel for Petitioner :- Y.K.Misra,Girdhari Lal Shukla,Shashi Saurabh Tiwari
 
Counsel for Respondent :- C.S.C.,N.C.Mehrotra
 

 
Hon'ble Rajesh Singh Chauhan,J.

List in the week commencing 30.04.2018 showing the name of Dr. L.P. Mishra, learned counsel, in the cause list as counsel for the petitioner.

Order Date :- 20.4.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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