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Rajesh Kumar & 33 Ors. vs State Of U.P. Through Secy. ...
2018 Latest Caselaw 131 ALL

Citation : 2018 Latest Caselaw 131 ALL
Judgement Date : 20 April, 2018

Allahabad High Court
Rajesh Kumar & 33 Ors. vs State Of U.P. Through Secy. ... on 20 April, 2018
Bench: Rajesh Singh Chauhan



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 7388 of 2014
 
Petitioner :- Rajesh Kumar & 33 Ors.
 
Respondent :- State Of U.P. Through Secy. Medical Edu. Lko. & Ors.
 
Counsel for Petitioner :- Som Kartik
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of learned counsel for the petitioners, list this case on 01.05.2018.

Since the order dated 30.11.2016 passed by this Court has not been complied with, therefore, the Director, Medical Education & Training, U.P., Lucknow shall appear in person along with the record to assist the Court and also to show cause as to why the order dated 30.11.2016 has not been complied with.

Order Date :- 20.4.2018

Suresh/

[Rajesh Singh Chauhan,J.]

 

 

 
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