Citation : 2018 Latest Caselaw 126 ALL
Judgement Date : 20 April, 2018
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 29 Case :- CRIMINAL APPEAL No. - 348 of 2001 Appellant :- Sripal Respondent :- State Of U.P. Counsel for Appellant :- Rakesh Kumar Tripathi,Pankaj Awasthi,Rajiva Dubey,T.C.Gupta Counsel for Respondent :- Govt.Advocate Hon'ble Rajnish Kumar,J.
Sri Rajiva Dubey, learned counsel for the appellant is reported to be ill.
Case is adjourned.
List again.
Order Date :- 20.4.2018
psd
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