Jagjeewan And Ors.(2) vs State Of U.P.
2018 Latest Caselaw 124 ALL

Citation : 2018 Latest Caselaw 124 ALL
Judgement Date : 20 April, 2018

Allahabad High Court

Jagjeewan And Ors.(2) vs State Of U.P. on 20 April, 2018

Bench: Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- CRIMINAL APPEAL No. - 1027 of 2001
 

 
Appellant :- Jagjeewan And Ors.(2)
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Suresh Singh,Ram Kumar Singh
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Rajnish Kumar,J.

In compliance of the order dated 10.10.2017 passed by this Court, Sri Ram Kumar Singh, Advocate has filed the Vakalatnama on behalf of the appellants.

He prays for listing the case after three weeks to enable him to go through the record and argue the case.

List after three weeks.

Order Date :- 20.4.2018

psd

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