Madaroo vs State Of U.P.
2018 Latest Caselaw 123 ALL

Citation : 2018 Latest Caselaw 123 ALL
Judgement Date : 20 April, 2018

Allahabad High Court

Madaroo vs State Of U.P. on 20 April, 2018

Bench: Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- CRIMINAL APPEAL No. - 59 of 2002
 

 
Appellant :- Madaroo
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Shivendra Pratap Singh,Rajiva Dubey,Rakesh Kumar Tripathi
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Rajnish Kumar,J.

On request made on behalf of Sri Rakesh Kumar Tripathi, learned counsel for the appellant, on the ground of his personal difficulty, the case is adjourned.

List in next cause list.

Order Date :- 20.4.2018

psd

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