Citation : 2018 Latest Caselaw 110 ALL
Judgement Date : 20 April, 2018
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 29 Case :- CRIMINAL APPEAL No. - 131 of 2003 Appellant :- Bankey Lal Respondent :- State Of U.P. Counsel for Appellant :- Rajendra Kumar Dwivedi,Anish Srivastava.Lall',Ashish Verma,Rupesh Kumar Singh Counsel for Respondent :- Govt.Advocate Hon'ble Rajnish Kumar,J.
Sri Ashish Verma, learned counsel for the appellant is reported to be ill.
Case is adjourned.
List again.
Order Date :- 20.4.2018
psd
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