Amar Nath Pandey vs State Of U.P Thru Prin Secy ...
2018 Latest Caselaw 11 ALL

Citation : 2018 Latest Caselaw 11 ALL
Judgement Date : 17 April, 2018

Allahabad High Court

Amar Nath Pandey vs State Of U.P Thru Prin Secy ... on 17 April, 2018

Bench: Devendra Kumar Arora, Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 
Case :- SERVICE BENCH No. - 5661 of 2018
 
Petitioner :- Amar Nath Pandey
 
Respondent :- State Of U.P Thru Prin Secy Minority Welfare & Waqf Lko Anr
 
Counsel for Petitioner :- Dr. Ramsurat Pande,Birendra Narain Shukla
 
Counsel for Respondent :- C.S.C
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Rajesh Singh Chauhan,J.

On the request of Dr. R.S. Pande, learned counsel for the petitioner, list this case in the next cause list.

Order Date :- 17.4.2018

Suresh/

[Rajesh Singh Chauhan,J.][Dr. Devendra Kumar Arora,J.]

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