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Dr. Mohit Gahoi And Another vs State Of ...
2018 Latest Caselaw 10 ALL

Citation : 2018 Latest Caselaw 10 ALL
Judgement Date : 17 April, 2018

Allahabad High Court
Dr. Mohit Gahoi And Another vs State Of ... on 17 April, 2018
Bench: Devendra Kumar Arora, Rajesh Singh Chauhan



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 
Case :- SERVICE BENCH No. - 6843 of 2018
 
Petitioner :- Dr. Mohit Gahoi And Another
 
Respondent :- State Of U.P.Throu,Prin.Secy.Medical Health & Family & Ors.
 
Counsel for Petitioner :- Ashwani Kumar,Kunal Srivastava
 
Counsel for Respondent :- C.S.C.,A.S.G.,Ashok Shukla,Saurabh Lavania
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Rajesh Singh Chauhan,J.

On the request of learned Standing Counsel, three weeks' time is granted for filing the counter affidavit. Rejoinder affidavit, if any, may be filed within two weeks thereafter.

List after expiry of the aforesaid period.

Order Date :- 17.4.2018

Suresh/

[Rajesh Singh Chauhan,J.] [Dr. Devendra Kumar Arora,J.]

 

 

 
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