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Smt. Chhedana & 2 Ors. vs State Of U.P. Thru. Secy. Revenue & ...
2018 Latest Caselaw 1 ALL

Citation : 2018 Latest Caselaw 1 ALL
Judgement Date : 16 April, 2018

Allahabad High Court
Smt. Chhedana & 2 Ors. vs State Of U.P. Thru. Secy. Revenue & ... on 16 April, 2018
Bench: Devendra Kumar Arora, Rajesh Singh Chauhan



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 
Case :- MISC. BENCH No. - 8044 of 2014
 
Petitioner :- Smt. Chhedana & 2 Ors.
 
Respondent :- State Of U.P. Thru. Secy. Revenue & 2 Ors.
 
Counsel for Petitioner :- Samrendra Sharan Singh,Anoop Kumar,Raj Narain,Satyaendra Kumar Maurya,Triloki Nath Yadav
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Rajesh Singh Chauhan,J.

On the request of learned counsel for the petitioners, list this case after two weeks.

In the meantime, learned Standing Counsel shall seek instructions in the matter or to file the counter affidavit.

Order Date :- 16.4.2018

Suresh/

[Rajesh Singh Chauhan,J.]  [Dr. Devendra Kumar Arora,J.]

 

 

 
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