Niraj Kumar Saxena vs U.P. Jal Nigam & Others
2017 Latest Caselaw 4877 ALL

Citation : 2017 Latest Caselaw 4877 ALL
Judgement Date : 22 September, 2017

Allahabad High Court

Niraj Kumar Saxena vs U.P. Jal Nigam & Others on 22 September, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 4129 of 1993
 

 
Petitioner :- Niraj Kumar Saxena
 
Respondent :- U.P. Jal Nigam & Others
 
Counsel for Petitioner :- Jitendra Singh,Dwijendra Nath Pandey
 
Counsel for Respondent :- Rajeev Misra
 

 
Hon'ble Vivek Chaudhary,J.

List in the next cause list showing the name of Sri I. P. Singh as counsel for respondent.

Order Date :- 22.9.2017

psd

(Vivek Chaudhary,J.)

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