Dileep Kumar Pal vs The State Of U.P.
2017 Latest Caselaw 4856 ALL

Citation : 2017 Latest Caselaw 4856 ALL
Judgement Date : 22 September, 2017

Allahabad High Court

Dileep Kumar Pal vs The State Of U.P. on 22 September, 2017

Bench: Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 25
 

 
Case :- BAIL No. - 8318 of 2015
 
Applicant :- Dileep Kumar Pal
 
Opposite Party :- The State Of U.P.
 
Counsel for Applicant :- Ramesh Chandra Gupta,Durga Prasad
 
Counsel for Opposite Party :- Govt. Advocate,Srikant Mishra
 

 
Hon'ble Ravindra Nath Mishra-II,J.

1. Sri Durga Prasad, learned counsel for applicant-accused has sought adjournment on the ground of his illness.

2. Passed over for the day.

3. List in the next cause list.

Order Date :- 22.9.2017

Pachhere/-

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