Vinod Kumar vs State Of U.P. Through Chief ...
2017 Latest Caselaw 4798 ALL

Citation : 2017 Latest Caselaw 4798 ALL
Judgement Date : 21 September, 2017

Allahabad High Court

Vinod Kumar vs State Of U.P. Through Chief ... on 21 September, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 2116 of 2002
 

 
Petitioner :- Vinod Kumar
 
Respondent :- State Of U.P. Through Chief Secy.Govt. Of U.P.Civil Sectt.
 
Counsel for Petitioner :- D.M.Tripathi,Ramesh Pandey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Vivek Chaudhary,J.

Power filed by Sri Amit Chandra on behalf of petitioner is taken on record.

List in the next cause list showing the name of Sri Amit Chandra as counsel for petitioner.

Order Date :- 21.9.2017

psd

(Vivek Chaudhary,J.)

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