Smt. Savitri Devi vs State Of U.P. And Anr.
2017 Latest Caselaw 4790 ALL

Citation : 2017 Latest Caselaw 4790 ALL
Judgement Date : 21 September, 2017

Allahabad High Court

Smt. Savitri Devi vs State Of U.P. And Anr. on 21 September, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 11805 of 2014
 

 
Petitioner :- Smt. Savitri Devi
 
Respondent :- State Of U.P. And Anr.
 
Counsel for Petitioner :- Pankaj Kumar Sinha,J.P. Nishad
 
Counsel for Respondent :- Govt. Advocate,Amit Srivastava,S.C.
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the petitioner, list in the next cause list.

Order Date :- 21.9.2017

Gss

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