Mohammad Suvvin ( Fourth Bail ) vs The State Of U.P.
2017 Latest Caselaw 4787 ALL

Citation : 2017 Latest Caselaw 4787 ALL
Judgement Date : 21 September, 2017

Allahabad High Court

Mohammad Suvvin ( Fourth Bail ) vs The State Of U.P. on 21 September, 2017

Bench: Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 25
 

 
Case :- BAIL No. - 9248 of 2016
 
Applicant :- Mohammad Suvvin ( Fourth Bail )
 
Opposite Party :- The State Of U.P.
 
Counsel for Applicant :- Satish Chandra Sitapuri
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ravindra Nath Mishra-II,J.

1. Case called in revised.

2. No one is present on behalf of applicant-accused i.e Reshma.

3. Accordingly, bail application is rejected.

Order Date :- 21.9.2017

Pachhere/-

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