Deepak vs State Of U.P.
2017 Latest Caselaw 4783 ALL

Citation : 2017 Latest Caselaw 4783 ALL
Judgement Date : 21 September, 2017

Allahabad High Court

Deepak vs State Of U.P. on 21 September, 2017

Bench: Ravindra Nath Kakkar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 36376 of 2017
 

 
Applicant :- Deepak
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Mridul Tripathi,Pradeep Kumar Tripathi
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Ravindra Nath Kakkar,J.

As prayed by learned counsel for the applicant, put up this case on 06.10.2017 as fresh before appropriate Bench.

The matter shall not be treated as tied up or part heard to this Bench.

Order Date :- 21.9.2017

Ishan

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