Dinesh vs State Of U.P. And Another
2017 Latest Caselaw 4741 ALL

Citation : 2017 Latest Caselaw 4741 ALL
Judgement Date : 20 September, 2017

Allahabad High Court

Dinesh vs State Of U.P. And Another on 20 September, 2017

Bench: Ravindra Nath Kakkar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- CRIMINAL MISC. BAIL CANCELLATION APPLICATION No. - 35893 of 2017
 

 
Applicant :- Dinesh
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Nishant Singh
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Ravindra Nath Kakkar,J.

Issue notice to opposite party no. 2 returnable at an early date.

Order Date :- 20.9.2017

Ishan

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