Shri Krishna vs State Of U.P. And 3 Others
2017 Latest Caselaw 4736 ALL

Citation : 2017 Latest Caselaw 4736 ALL
Judgement Date : 20 September, 2017

Allahabad High Court

Shri Krishna vs State Of U.P. And 3 Others on 20 September, 2017

Bench: Yashwant Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 39565 of 2017
 

 
Petitioner :- Shri Krishna
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Bhaju Ram Pprasad Sharma
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Yashwant Varma,J.

Sri Bipin Bihari Pandey, learned Additional Chief Standing Counsel appearing for the respondents prays for and is granted four weeks' time to respond to the petition as well as the Supplementary Affidavit filed today.

List again on the expiry of six weeks.

Order Date :- 20.9.2017

Arun K. Singh

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