Citation : 2017 Latest Caselaw 4735 ALL
Judgement Date : 20 September, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 25 Case :- BAIL No. - 9826 of 2016 Applicant :- Geeta Singh Opposite Party :- State Of U.P. Counsel for Applicant :- Anand Prakash Singh Counsel for Opposite Party :- Govt. Advocate,Anil Kumar Mishra,Subhash Chandra Pandey Hon'ble Ravindra Nath Mishra-II,J.
1. As requested by learned counsel for applicant-accused.
2. List on 03.10.2017.
Order Date :- 20.9.2017
Pachhere/-
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