Friday, 01, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Anil Kumar Gupta vs State Of Up Thru. Secy. Home Civil ...
2017 Latest Caselaw 4730 ALL

Citation : 2017 Latest Caselaw 4730 ALL
Judgement Date : 20 September, 2017

Allahabad High Court
Anil Kumar Gupta vs State Of Up Thru. Secy. Home Civil ... on 20 September, 2017
Bench: Ravindra Nath Mishra-Ii



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 25
 

 
Case :- BAIL No. - 1921 of 2016
 
Applicant :- Anil Kumar Gupta
 
Opposite Party :- State Of Up Thru. Secy. Home Civil Secy. Lucknow
 
Counsel for Applicant :- Akhter Abbas,Syed Suleman Abbas
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ravindra Nath Mishra-II,J.

1. As requested by learned counsel for applicant-accused.

2. List in the next cause list.

Order Date :- 20.9.2017

Pachhere/-

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter