Smt. Bitti @ Sukka vs State Of Up
2017 Latest Caselaw 4727 ALL

Citation : 2017 Latest Caselaw 4727 ALL
Judgement Date : 20 September, 2017

Allahabad High Court

Smt. Bitti @ Sukka vs State Of Up on 20 September, 2017

Bench: Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 25
 

 
Case :- BAIL No. - 1019 of 2016
 
Applicant :- Smt. Bitti @ Sukka
 
Opposite Party :- State Of Up
 
Counsel for Applicant :- Nripendra Mishra,Ashish Raman Mishra
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ravindra Nath Mishra-II,J.

1. As requested, list in the next cause list.

Order Date :- 20.9.2017

Pachhere/-

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