Harjeet Singh vs State Of U.P. & Another
2017 Latest Caselaw 4724 ALL

Citation : 2017 Latest Caselaw 4724 ALL
Judgement Date : 20 September, 2017

Allahabad High Court

Harjeet Singh vs State Of U.P. & Another on 20 September, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 28812 of 2015
 

 
Petitioner :- Harjeet Singh
 
Respondent :- State Of U.P. & Another
 
Counsel for Petitioner :- Manish Tiwary,Ashwini Kumar Awasthi
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the petitioner, list in the next cause list.

Order Date :- 20.9.2017

Gss

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