Rajesh vs State Of U.P.
2017 Latest Caselaw 4717 ALL

Citation : 2017 Latest Caselaw 4717 ALL
Judgement Date : 20 September, 2017

Allahabad High Court

Rajesh vs State Of U.P. on 20 September, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 25774 of 2016
 

 
Applicant :- Rajesh
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Krishna Dutt Tiwari,Ravindra Pratap Singh,Shravan Kumar Singh
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Progress report of trial was called for, vide order dated 26.5.2017.

But the record shows that the same has not been received so far.

Issue reminder to the Sessions Judge concerned for sending the progress report of trial positively.

List after ten days.

Order Date :- 20.9.2017

Gss

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