Manoj Kumar ( Third Bail ) vs State Of U.P.
2017 Latest Caselaw 4713 ALL

Citation : 2017 Latest Caselaw 4713 ALL
Judgement Date : 20 September, 2017

Allahabad High Court

Manoj Kumar ( Third Bail ) vs State Of U.P. on 20 September, 2017

Bench: Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 25
 

 
Case :- BAIL No. - 11015 of 2016
 
Applicant :- Manoj Kumar ( Third Bail )
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Satyendra Kumar Maurya
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ravindra Nath Mishra-II,J.

1. As requested by learned counsel for applicant-accused.

2. List in the next cause list.

Order Date :- 20.9.2017

Pachhere/-

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