Citation : 2017 Latest Caselaw 4702 ALL
Judgement Date : 20 September, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 43 Case :- APPLICATION U/S 482 No. - 6442 of 2011 Applicant :- Jai Pal Yadav Opposite Party :- State Of U.P.And Another Counsel for Applicant :- Vikas Srivastava Counsel for Opposite Party :- Govt.Advocate Hon'ble Bachchoo Lal,J.
At the request of learned counsel for the applicant, list in the next cause list.
Order Date :- 20.9.2017
Gss
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