Saiduddin Siddiqui And Others vs State Of U.P. And Another
2017 Latest Caselaw 4700 ALL

Citation : 2017 Latest Caselaw 4700 ALL
Judgement Date : 20 September, 2017

Allahabad High Court

Saiduddin Siddiqui And Others vs State Of U.P. And Another on 20 September, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- APPLICATION U/S 482 No. - 24395 of 2011
 

 
Applicant :- Saiduddin Siddiqui And Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Anil Srivastava
 
Counsel for Opposite Party :- Govt.Advocate,I.K.Chaturvedi
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the applicants, list in the second week of October, 2017.

Order Date :- 20.9.2017

Gss

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