Satendra Singh And Others vs State Of U.P. And Another
2017 Latest Caselaw 4691 ALL

Citation : 2017 Latest Caselaw 4691 ALL
Judgement Date : 20 September, 2017

Allahabad High Court

Satendra Singh And Others vs State Of U.P. And Another on 20 September, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- APPLICATION U/S 482 No. - 12716 of 2011
 

 
Applicant :- Satendra Singh And Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Brij Raj Singh
 
Counsel for Opposite Party :- Govt.Advocate,N.K.Singh
 

 
Hon'ble Bachchoo Lal,J.

At the request of Shweta Srivastava, Advocate, holding brief of Sri Brij Raj Singh, learned counsel for the applicants, the case is passed over for the day.

List in the next cause list.

Order Date :- 20.9.2017

Gss

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