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Surendra Banjara vs State Of U.P. & Another
2017 Latest Caselaw 4662 ALL

Citation : 2017 Latest Caselaw 4662 ALL
Judgement Date : 19 September, 2017

Allahabad High Court
Surendra Banjara vs State Of U.P. & Another on 19 September, 2017
Bench: Ravindra Nath Kakkar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- CRIMINAL REVISION No. - 4441 of 2015
 

 
Revisionist :- Surendra Banjara
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Revisionist :- Mahendra Pal Singh Chauha,M.P.S.Chauhan
 
Counsel for Opposite Party :- G.A.,Babita Upadhyay,Sanjeev Kumar Gaur
 

 
Hon'ble Ravindra Nath Kakkar,J.

Rejoinder affidavit filed by the learned counsel for the revisionist, is taken on record.

List this case after three weeks.

Order Date :- 19.9.2017

Ishan

 

 

 
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