Smt. Vibhawati vs State Of U.P. & Others
2017 Latest Caselaw 4657 ALL

Citation : 2017 Latest Caselaw 4657 ALL
Judgement Date : 19 September, 2017

Allahabad High Court

Smt. Vibhawati vs State Of U.P. & Others on 19 September, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 3567 of 2003
 

 
Petitioner :- Smt. Vibhawati
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Atul Srivastava
 
Counsel for Respondent :- Govt. Advocate,R.C. Yadav
 

 
Hon'ble Bachchoo Lal,J.

Case called out. None is present for the respondent no. 2 even in revised list.

Learned counsel for the petitioner and learned A.G.A. are present.

List after two weeks as peremptorily.

Order Date :- 19.9.2017

Gss

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