Balbeer Singh @ Munna Pattidar vs State Of U.P.
2017 Latest Caselaw 4644 ALL

Citation : 2017 Latest Caselaw 4644 ALL
Judgement Date : 19 September, 2017

Allahabad High Court

Balbeer Singh @ Munna Pattidar vs State Of U.P. on 19 September, 2017

Bench: Ravindra Nath Kakkar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 35696 of 2017
 

 
Applicant :- Balbeer Singh @ Munna Pattidar
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Sharique Ahmed
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Ravindra Nath Kakkar,J.

Sri V.S. Parmar, Advocate has filed vakalatnama on behalf of the informant.

As prayed by learned counsel for the applicant, put up this case on 04.10.2017 as fresh before appropriate Bench.

The matter shall not be treated as tied up or part heard to this Bench.

Order Date :- 19.9.2017

Ishan

Download the LatestLaws.com Mobile App