Amar Singh Chauhan @ Dabboo vs State Of U.P.
2017 Latest Caselaw 4640 ALL

Citation : 2017 Latest Caselaw 4640 ALL
Judgement Date : 19 September, 2017

Allahabad High Court

Amar Singh Chauhan @ Dabboo vs State Of U.P. on 19 September, 2017

Bench: Ravindra Nath Kakkar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 35691 of 2017
 

 
Applicant :- Amar Singh Chauhan @ Dabboo
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Kaushal Kishore Mani
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Ravindra Nath Kakkar,J.

Sri Shiva Kant Srivastava and Sri Sharvan Kumar Mishra, Advocates have filed vakalatnama on behalf of the complainant.

As prayed by learned counsel for the applicant, put up this case on 04.10.2017 as fresh before appropriate Bench.

The matter shall not be treated as tied up or part heard to this Bench.

Order Date :- 19.9.2017

Ishan

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