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Sushila vs State Of U.P.
2017 Latest Caselaw 4639 ALL

Citation : 2017 Latest Caselaw 4639 ALL
Judgement Date : 19 September, 2017

Allahabad High Court
Sushila vs State Of U.P. on 19 September, 2017
Bench: Mahesh Chandra Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 35055 of 2017
 

 
Applicant :- Sushila
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Anuj Kumar Gupta
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Mahesh Chandra Tripathi,J.

List on 4.10.2017 as fresh.

The matter shall not be treated as tied up / part heard with me.

Order Date :- 19.9.2017

A. Mandhani

 

 

 
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