Mohd. Jafar, And Others vs State Of U.P. And Another
2017 Latest Caselaw 4635 ALL

Citation : 2017 Latest Caselaw 4635 ALL
Judgement Date : 19 September, 2017

Allahabad High Court

Mohd. Jafar, And Others vs State Of U.P. And Another on 19 September, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- APPLICATION U/S 482 No. - 4337 of 2011
 

 
Applicant :- Mohd. Jafar, And Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- S.K. Dubey,Shyam Shankar Mishra
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the applicants, list after three weeks.

Interim order, if any, is extended till the next date of listing.

Order Date :- 19.9.2017

Gss

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