Smt. Maya Singh And Another vs State Of U.P. And Another
2017 Latest Caselaw 4630 ALL

Citation : 2017 Latest Caselaw 4630 ALL
Judgement Date : 19 September, 2017

Allahabad High Court

Smt. Maya Singh And Another vs State Of U.P. And Another on 19 September, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- APPLICATION U/S 482 No. - 21869 of 2011
 

 
Applicant :- Smt. Maya Singh And Another
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Mangala Prasad Rai
 
Counsel for Opposite Party :- Govt.Advocate,B.B.Pandey
 

 
Hon'ble Bachchoo Lal,J.

Sri Mangala Prasad Rai, learned counsel for the applicants has sent illness slip.

Learned counsel for the opp.party no.2 and learned A.G.A. are present.

The case is passed over for the day.

List after ten days.

Order Date :- 19.9.2017

Gss

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