Sanjeev Kumar Singh And Another vs State Of U.P. And Another
2017 Latest Caselaw 4625 ALL

Citation : 2017 Latest Caselaw 4625 ALL
Judgement Date : 19 September, 2017

Allahabad High Court

Sanjeev Kumar Singh And Another vs State Of U.P. And Another on 19 September, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- APPLICATION U/S 482 No. - 33590 of 2011
 

 
Applicant :- Sanjeev Kumar Singh And Another
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Dhruva Narayana,Namit Srivastava
 
Counsel for Opposite Party :- Govt.Advocate,Phool Singh
 

 
Hon'ble Bachchoo Lal,J.

Sri Dhruva Narayana, learned counsel for the applicants has sent illness slip.

Learned counsel for the opp.party no.2 and learned A.G.A. are present.

The case is passed over for the day.

List after two weeks.

Order Date :- 19.9.2017

Gss

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